Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] State of Maharashtra - Subsection Section 81(2)(c) in Poona University Act, 1974 (c)is convicted by a Court of an offence punishable with imprisonment for more than six months, if such offence involves moral turpitude; and