Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 4 November, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
od 4
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/8/2021
WITH AP/641/2016
SIKHA BASU
VS
BMA WEALTH CREATORS LIMITED
BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 4th November, 2025
Appearance :
Mr. Ratul Das, Adv. ...for appellant.
Mr. Varun Kothari, Adv.
Mr. A. Agarwalla, Adv.
Ms. D. Mukherjee, Adv. ...for respondent.
The Court :- On the prayer made on behalf of the appellant, list the appeal on November 11, 2025.
(DEBANGSU BASAK, J.) (MD. SHABBAR RASHIDI, J.) pkd.