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[Cites 0, Cited by 3] [Entire Act]

State of Uttar Pradesh - Section

Section 65 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

65. Compensation entered in the Roll to be paid to the intermediary.

- There shall be paid to every intermediary as compensation in respect of the acquisition of his rights, title and interest in every estate the amount declared in that behalf under Section 60.