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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Mizoram - Subsection

Section 104(1)(b) in Mizoram Cooperative Societies Act, 2006

(b)where the decision or order provides far recovery of money be executed as per law or rules in farce far the time being in farce far the recovery as arrears of land revenue. Far this purpose, the party or co-operative in whose favor the order has been passed shall apply to Registrar far an issuance of Cooperative Demand Certificate;