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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

(4)The Central Council may obtain any other information from the proposed medical college as it deems fit and necessary.Form - 1[see sub-regulation (1) of regulation 4]Application For Permission ToEstablish New Medical College
Part - I  
1. Name of the applicant ___________________________
  (in BLOCK letters)  
2. Complete Address with Pin code, telephone nos.,fax and e-mail) ___________________________
  (in BLOCK letters)  
3. (i) Status of applicant whether ___________________________
  State Government or Union Territory orUniversity or Trust  
  (ii)Registration/incorporation ___________________________
  (Number and date, if any)  
4. Name and address of the ___________________________
  Proposed Ayurved or Siddha or Unani Tibb or SowaRigpa College  
5. Date of 'No Objection Certificate' ___________________________
  issued by the State Government or UnionTerritory Administration.  
6. (i) Name and address of Affiliating University ___________________________
  (ii) Date of affiliation for the scheme ___________________________
7. (i) Name of the proposed medical college ___________________________
  (ii) Name of the attached Hospital of Proposedmedical college ___________________________
  (iii) ate of establishment of Hospital ___________________________
Part I  
8. Basic Infrastructure ___________________________
  Facilities available for Medical college andattached Hospital ___________________________
  (Attach separate sheet if necessary)  
9. Composition of the Trust ___________________________
  Particulars of members of the Society or Trust,Head or Project Director of the proposed Medical College, head ofthe existing Hospital, Qualifications and ___________________________
  Experience in the field of Medical education ofmembers, Head of Project or Director and head of the Hospital. ___________________________
10. Financial Capability ___________________________
  (Balance sheet for the last three years to beprovided if the applicant is a Trust. ___________________________
  Details of the resources to be prescribed).  
11. Characteristics of proposed site of theMedical College: -  
  (a) topography _____________________________
  (b) plot size _____________________________
  (c) permissible floor space index _____________________________
  (d) ground coverage _____________________________
  (e) building height ___________________________
  (f) road access ___________________________
  (g) availability of public transport ___________________________
  (h) electric supply ___________________________
  (i) water Supply ___________________________
  (j) sewerage connection ___________________________
  (k) communication facilities ___________________________
  (l) Master Plan of the proposed Medical College ___________________________
  (m) Layout plans, sections ___________________________
  (n) elevations and floor wise area calculations ___________________________
12. Educational Programme  
  (a) proposed annual intake capacity of students ___________________________
  (b) mode of admission ___________________________
  (c) reservation/preferential allocation ofseats. ___________________________
13. Functional programme  
  (a) Department wise and service wise functionalrequirements ___________________________
  (b) Area distribution and room wise sittingcapacity. ___________________________
14. Equipment programme  
  Department wise list of equipments with yearwise schedule of quantities and specifications -  
  (a) medical equipments ____________________________
  (b) scientific equipments ____________________________
  (c) allied equipments ____________________________
15. Man-power programme  
  Department wise andyear wise provisions -  
  (a) full time teaching staff ___________________________
  (b) technical staff ___________________________
  (c) administrative staff __________________________
  (d) ancillary staff ___________________________
  (e) salary structure ___________________________
  (f) mode of payment of salary ___________________________
  (g) recruitment procedure ___________________________
  (h) recruitment calendar __________________________
16. Building programme  
  (a) departments, lecture theatres, __________________________
  examination hall, museum etc. __________________________
  (b) staff quarters ___________________________
  (c) staff and students hostels ___________________________
  (d) administrative office __________________________
  (e) library ___________________________
  (f) auditorium ___________________________
  (g) teaching pharmacy ___________________________
  (h) mortuary _________________________  
  (i) cultural and recreational center ___________________________
  (j) sports complex _________________________  
  (k) medicinal plants garden ___________________________
  (l) Other facilities(state name of other facilities) ___________________________
17. Proposed Phase programme and quarter wiseschedule of activities indicating -  
  (a) commencement and completion of buildingdesign ___________________________
  (b) local body approvals ___________________________
  (c) civil construction ___________________________
  (d) provision of engineering services andequipments ___________________________
  (e) requirement of staff ___________________________
  (f) schedule of admission ___________________________
18. Project cost  
  (a) capital cost of land ___________________________
  (b) buildings ___________________________
  (c) plant and machinery ___________________________
  (d) medical, scientific and allied equipments ___________________________
  (e) furniture and fixtures ___________________________
  (f) Preliminary and preoperative expenses________________________  
19. Means of financing the project  
  (a) contribution of the applicant ___________________________
  (b) grants ___________________________
  (c) donations ___________________________
  (d) equity ___________________________
  (e) term loans ___________________________
  (f) other sources, if any ___________________________
20. Revenue assumptions  
  (a) fee structure ___________________________
  (b) hospital user charges ___________________________
  (c) estimated annual revenue from varioussources ___________________________
21. Expenditure assumptions  
  (a) operating expenses ___________________________
  (b) depreciation ___________________________
22. Operating results  
  (a) income statement ___________________________
  (b) cash flow statement ___________________________
  (c) projected balance sheets ___________________________
23. Name, address anddetails of the existing hospital ___________________________
  (a) bed strength ___________________________
  (b) bed distribution, bed occupancy and whetherthe norms specified in Minimum Standard Requirements ___________________________
  Regulations of the concerned system of IndianMedicine would be fulfilled. ___________________________
  (c) built up area ___________________________
  (d) clinical and para clinical disciplines ___________________________
  (e) number of out patient departments anddepartment wise attendance ___________________________
  (f) architectural and layout plans ___________________________
  (g) list of medical/allied equipments ___________________________
  (h) capacity and configuration of engineeringservices ___________________________
  (i) hospital services, administrative ___________________________
  services, other ancillary and support services(category wise staff strength) ___________________________
Part II
Upgradation and Expansion Programme:
24. Details about theadditional ______________________________
  land for expansion of the existing hospital ______________________________
  (a) land particulars ______________________________
  (b) location of medical college and proposedhospital ______________________________
  (c) topography ______________________________
  (d) plot size ______________________________
  (e) permissible floor space index ______________________________
  (f) ground coverage ______________________________
  (g) building height ______________________________
  (h) road access ______________________________
  (i) availability of public transport ______________________________
  (j) electric supply ______________________________
  (k) water Supply ______________________________
  (l) sewerage connection ______________________________
  (m) communication facilities ______________________________
  (n) Master Plan of the proposed Medical College ______________________________
  (o) Layout plans, sections _______________________________
  (p) elevations and floor wise area calculations ______________________________
25. Upgraded Clinical Programme: -  
  Year wise details of the additional ______________________________
  clinical and para clinical activities envisagedunder the expansion programme ______________________________
26. Upgraded functional programme: -  
  (a) specialty wise and service wise functionalrequirements ______________________________
  (b) area distribution _____________________________
  (c) specialty wise bed distribution ______________________________
27. Building expansion programme: -  
  Year wise additional built-up area to beprovided for -  
  (a) departments, lecture theatres, examinationhall etc. ________________________________
  (b) hospital ________________________________
  (c) staff quarters ________________________________
  (d) staff and students hostels ________________________________
  (e) other ancillary buildings ________________________________
28. Planning and Layout: -  
  Upgraded master plan of the hospital complexalong with:-  
  (a) Layout plans ______________________________
  (b) Sections ______________________________
  (c) Elevations ______________________________
  (d) Floor wise area calculation of the hospital ______________________________
  (e) Floor wise area calculation of ancillarybuildings ______________________________
29. Details about upgradation or addition in the capacity ______________________________
  and configuration of engineering services and ______________________________
  hospital services ______________________________
30. Equipment programme:  
  Upgraded department wise list of equipments withyear wise schedule of quantities and specifications -
  (a) medical equipments ______________________________
  (b) scientific equipments ______________________________
  (c) allied equipments ______________________________
31. Upgraded manpower programme:  
  Department wise and year wise provisions-  
  (a) full time teaching staff ______________________________
  (b) technical staff ______________________________
  (c) administrative staff ______________________________
  (d) ancillary staff ______________________________
  (e) salary structure ______________________________
  (f) mode of payment of salary ______________________________
  (g) recruitment procedure ______________________________
  (h) recruitment calendar ______________________________
32. Expansion of scheme- proposed phaseprogramme and quarter wise schedule of activities indicating -
  (a) commencement and completion of buildingdesign ______________________________
  (b) local body approvals ______________________________
  (c) civil construction ______________________________
  (d) provision of engineering and hospitalservices ______________________________
  (e) provision of medical and allied equipments ______________________________
  (f) requirement of staff ______________________________
  (g) schedule of admission ______________________________
33. Project cost  
  (a) capital cost of land ______________________________
  (b) buildings ______________________________
  (c) plant and machinery ______________________________
  (d) medical, scientific and allied equipments ______________________________
  (e) furniture and fixtures ______________________________
  (f) preliminary & preoperative expenses ______________________________
34. Means of financing the project :-  
  (a) contribution of the applicant ______________________________
  (b) grants ______________________________
  (c) donations ______________________________
  (d) equity ______________________________
  (e) term loans ______________________________
  (f) other sources, if any ______________________________
35. Revenue assumptions  
  (a) fee structure _______________________________
  (b) hospital user charges _______________________________
  (c) estimated annual revenue from varioussources _______________________________
36. Expenditure assumptions  
  (a) operating expenses ________________________________
  (b) depreciation ________________________________
37. Operating results  
  (a) income statement ________________________________
  (b) cash flow statement ________________________________
  (c) projected balance sheets ________________________________
    Signature of applicant
List of enclosures:
1. Certified copy of Bye Laws/Memorandum andArticles of Association/Trust deed.
2. Certified copy of certificate ofregistration/incorporation.
3. Annual reports and Audited Balance sheets forthe last three years.
4. Certified copy of the title deeds of the totalavailable land as proof of ownership.
5. Certified copy of zoning plans of the availablesites indicating their land use.
6. Proof of ownership of existing hospital with beddistribution
7. Certified copy of the 'No Objection Certificate'issued by the respective State Government or Union TerritoryAdministration.
8. Certified copy of the consent of affiliationissued by a recognized University.
9. Authorization letter addressed to the bankers ofthe applicant authorizing the Central Government/Central Councilof Indian Medicine to make independent enquiries regarding thefinancial track record of the applicant.
10. Other enclosures as per the various parts ofapplications (Please indicate details).
Note: All the copies shall be self-attested.
Form-2[See sub-regulation (2) of regulation 4]Application for permission to open a new or higher Course of study or training
1. Name of the applicant(in BLOCK letters)  
2. Complete Address with PIN code, telephone nos.,fax and email) (in BLOCK letters)  
3. Status of applicant whether State Government orUnion Territory or University or Trust  
4. Registration/incorporation (Number and date, ifany)  
5. Name and address of the Ayurved or Siddha orUnani Tibb or Sowa Rigpa College  
6. Date of 'No Objection Certificate' issued by theState Government or Union Territory Administration.  
7. i Name and addressof Affiliating Universityii. Date of firstAffiliationiii. Date of first Affiliation for the scheme  
8. Year of admission of first batch forundergraduate / Post graduate course  
9. Month & year of completion of first admittedUnder-graduate/ Post-graduate batch  
10. No. of seats approved and date of Recognition byCentral Council of Indian Medicine for existing Under-graduate /Post-graduate course(s)  
11. Name of the proposed new or higher course(s) ofstudy  
12. Number of seats applied for in each course  
13. Details of:(a) additionalfinancial allocation-(b) provision foradditional space, equipment and other infrastructure facilities-(c) provision of recruitment of additionalstaff-  
14. Any other relevant information  
Date: ____________Place: ____________ Signature of ApplicantFull NameDesignation
List of enclosures: