Bombay High Court
Manoj Toshniwal And Ors vs Alucast Engineering Pvt Ltd And Anr on 21 September, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1134 OF 2023
Manoj Toshniwal And Ors ....PETITIONER
V/S
Alucast Engineering Pvt Ltd And Anr ....RESPONDENT
KARTIK S GARG a/w. Aashka Shell for Petitioner Manoj Kumar Mishra for Respondent No.1 A.R.Patil APP for State/Respondent CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 21st September, 2023 P.C. :
By consent, stand over to 05/12/2023. If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
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