Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in The Foreign Exchange Management (Possession And Retention Of Foreign Currency) Regulations, 2000

(i)possession with limit of foreign currency and coins by an authorised person within the scope of his authority;