Bombay High Court
Shailesh Chhotalal Parmar vs Kalpana Mukul Parmar on 7 July, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4831 OF 2022
Shailesh Chhotalal Parmar ....PETITIONER
V/S
Kalpana Mukul Parmar ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 7th July, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/08/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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