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[Cites 1, Cited by 60]

Himachal Pradesh High Court

Sakshi Chauhan vs . Dr. Y.S. Parmar University & Others on 17 March, 2022

Bench: Sabina, Satyen Vaidya

Sakshi Chauhan vs. Dr. Y.S. Parmar University & Others .

LPA No. 15 of 2021 a/w CWPOA Nos.

3117, 3120, 3121, 3169, 3177, 3198 of 2019, CWP No. 982 of 2020 & CWPOA No. 4816 of 2020.

LPA No. 15 of 2021.

17.03.2022 Present: Mr. Surender Sharma, Advocate, for the appellant.

Mr. Avinash Jaryal, Advocate, for respondent No.1.

CWPOA Nos. 3117, 3120, 3121, 3169, 3177 r& 4816 of 2020.

Mr. Devender Sharma, Advcoate on behalf of Mr. C.N.Singh, Advocate, for the petitioner(s).

Mr. Ranjan Sharma, Additional Advocate General for the respondents-State. Mr. Angrej Kapoor, Advocate, for HPSSC.

Ms. Seema K. Guleria, Advocate, for respondent No. 5 in CWPOA No. 3120 of 2019.

Ms. Neha Negi, Advocate vice Mr. Ajay Kumar Dhiman, Advocate, for respondent No.7 in CWPOA Nos. 3121 & 3177 of 2019 and for respondent No.6 in CWPOA No.3120 of 2019.

Mr. Prashant Sharma, Advocate, for UGC. CWPOA No. 3198 of 2019. Mr. Naveen K. Bhardwaj, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General for the respondents-State. Mr. Sanjeev Kumar Motta, Advocate, for HPSSC.

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CWP No. 982 of 2020.

.

Mr. Shrawan Dogra, Senior Advocate with Mr. Tejasvi Dogra, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General for the respondents-State. Mr. V.B.Verma, CGC, for respondent No.2. Mr. Sanjeev Kumar Motta, Advocate, for HPSSC.

At the request of learned counsel for the parties, list again on 28th March, 2022.

(Sabina) Judge (Satyen Vaidya) Judge March 17, 2022 (ps/vh) ::: Downloaded on - 17/03/2022 20:12:16 :::CIS