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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(5) in The Rajasthan Brewery Rules, 1972

(5)He shall, within one hour of the worts being collected in the fermenting vessels or, if the worts be not collected before six in the afternoon, before eight in the forenoon on the following day, enter the dip and gravity of worts produced from each brewing, and also the description and number of the vessels into which the worts have been conveyed.