Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 37] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(c) in The Protection of Children from Sexual Offences Act, 2012

(c)whoever being a public servant commits penetrative sexual assault on a child; or