Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(ix) in Amity university Act, 2014 (ix)to call for such reports or information as the Academic Council may consider necessary for efficient discharge of its duties from the teaching departments or the research units;
