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Union of India - Section

Section 44 in The Petroleum And Natural Gas Regulatory Board Act, 2006

44. Punishment for contravention of directions of the Board .-If a person contravenes the directions of the Board, such person shall be punishable with fine which may extend to twenty-five crore rupees and in case of continuing contravention with additional fine which may extend to ten lakh rupees for every day during which the contravention continues.