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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(i) in Tamil Nadu District Municipalities Building Rules, 1972

(i)Every person, who constructs a building, shall cause the floor and roof to be so designed and constructed as to withstand the combined dead load, due to their own weight and other superimposed load to which such floors and roofs may be subjected to.