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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Telangana - Subsection

Section 65(5)(iv) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iv)expenditure on sundry repairs to rented buildings, not exceeding ten per centum of the annual rent derived there from or actual expenditure whichever is less;