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[Cites 0, Cited by 0] [Section 581B(1)] [Section 581B] [Entire Act]

Union of India - Subsection

Section 581B(1)(a) in The Companies Act, 1956

(a)production, harvesting, procurement, grading, pooling, handling, marketing, selling, export of primary produce of the Members or import of goods or services for their benefit: