Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Goa - Subsection Section 113(2) in Goa Prisons Rules, 2006 (2)No prisoner shall be allowed to leave his bed for any purpose without first obtaining the permission of the Jail Guard. No prisoner shall sit or lie on any other prisoner's bed.