Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 273 in Bihar Education Code, 1961 273. Grant of Transfer Certificates. - Application for a transfer certificate should be accompanied by the fee payable, if any, and should be made in writing by the parent or guardian of the pupil.(R. & O. page 315, para. 111.)
