Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 51 in The Mines Act, 1952 51. Calendar year defined.— For the purposes of this Chapter, a calendar year shall mean the period of twelve months beginning with the first day of January in any year.
