Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(1) in The Punjab Tenancy Act, 1887 (1)A Revenue Court on the suits of either landlord or tenant, may subject to the provisions of this and other sections of this Act, enhance or reduce the rent of any tenant having a right of occupancy.
