Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] Union of India - Subsection Section 123(4) in The Sikh Gurdwaras Act, 1925 (4)Nothing in this section shall apply to the committee constituted under the provisions [* * * * *] [The words brackets and figure [of sub-section (1)] omitted by Punjab Act 11 of 1944, Section 41.] of section 85.
