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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(2)(a) in Rajasthan Co-operative Societies Act, 2001

(a)payment of incentive to members on the amount or volume of business done by them with the society, to the extent and in the manner specified in the bye-laws;