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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(e) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(e)to take all necessary steps for collection of paintings and Art pieces and other literary works of Dr.S.Roerich and Mrs. Devikarani Roerich;