Madhya Pradesh High Court
Smt. Mamta Pandey vs Mohammad Sharif Raiyn on 25 April, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 976 of 2022
(SMT. MAMTA PANDEY Vs MOHAMMAD SHARIF RAIYN AND OTHERS)
Dated : 25-04-2022
Mr. A. Singh, learned counsel for the appellant.
Mr. S. Pandey, learned Panel Lawyer for the State.
Heard on the question of admission as well as on I.A No.4139/2022.
Issue notices on I.A. No.4139/2022 to the respondents on payment of
process fee within a period of seven working days by both modes.
Notices be made returnable within four weeks.
In the meanwhile, record of the courts below be called for.
(ARUN KUMAR SHARMA) JUDGE julie Signature Not Verified SAN Digitally signed by JULIE SINGH Date: 2022.04.26 11:09:56 IST