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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(7) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(7)The provisions of sub-rules (1), (2), (3), (4) and (5) shall, mutatis mutandis, apply for the registration of the Distributory Level Association, Canal Level Association, Project Level Association and Lift Irrigation Water Users' Association.