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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(2)(iii) in Swarnim Gujarat Sports University Act, 2011

(iii)the constitution, powers and duties of the authorities, bodies and other committees of the University, the qualifications and disqualifications for membership of such authorities, term of office of the membership, appointment and removal of member thereof and other matters connected therewith;