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Bengal Presidency - Section

Section 873 in Police Regulations, Bengal , 1943

873. Orders of degradation to be reported to the Deputy Inspector-General and the Inspector-General.

- All orders of degradation of Sub-Inspectors, Sergeants and of such Assistant Sub-Inspectors and head constables as have been reported or recommended for promotion, to the rank of Sub-Inspector shall be at once reported to the Deputy Inspector-General to enable him to keep his Range gradation list correct. In the case of Sub-inspectors and Sergeants nominated for promotion to the rank of Inspector a report shall be sent by the Deputy Inspector-General to the Inspector-General.