Section 52 in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014
52. Sealing of other packets.
(1)The Presiding Officer shall then make into separate packets,-(a)the Marked copy of the list of voters;(b)the unused ballot papers;(c)the spoilt and returned ballot paper;(d)the covers containing the tendered ballot papers and the list of the tendered ballot papers;(e)the list of challenged votes ; and(f)Any other papers directed by the Returning Officer to be kept in a sealed packet.(2)Each such packet shall be sealed with the seals of the Presiding Officer and those polling agents present, who may desire to affix their seals thereon.
