Delhi High Court - Orders
Well Trans Logistics India Pvt.Ltd vs Addl.Commissioner Of Income Tax & Ors on 14 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13273/2018, CM APPL. 7309/2020 & CM APPL. 7310/2020
WELL TRANS LOGISTICS INDIA
PVT.LTD. ..... Petitioner
Through: Mr. Anshul Mittal, Advocate.
Versus
ADDL.COMMISSIONER OF INCOME TAX
& ORS. ..... Respondent
Through: Mr. Ruchir Bhatia, Senior Standing
Counsel for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 14.11.2022 Mr. Ruchir Bhatia, learned senior standing counsel for Revenue prays for an adjournment on the ground that he has recently received the matter on re-allocation.
In the interest of justice, re-notify on 06th July, 2023. Interim order to continue.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 14, 2022 msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:15.11.2022 18:05:14