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Delhi High Court - Orders

Well Trans Logistics India Pvt.Ltd vs Addl.Commissioner Of Income Tax & Ors on 14 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~16
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 13273/2018, CM APPL. 7309/2020 & CM APPL. 7310/2020

                                     WELL TRANS LOGISTICS INDIA
                                     PVT.LTD.                                               ..... Petitioner
                                                         Through:      Mr. Anshul Mittal, Advocate.

                                                         Versus

                                     ADDL.COMMISSIONER OF INCOME TAX
                                     & ORS.                                                 ..... Respondent
                                                         Through:      Mr. Ruchir Bhatia, Senior Standing
                                                                       Counsel for Revenue.
                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                         ORDER

% 14.11.2022 Mr. Ruchir Bhatia, learned senior standing counsel for Revenue prays for an adjournment on the ground that he has recently received the matter on re-allocation.

In the interest of justice, re-notify on 06th July, 2023. Interim order to continue.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 14, 2022 msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:15.11.2022 18:05:14