Madhya Pradesh High Court
Swapnil Agrawal vs The State Of Madhya Pradesh on 27 January, 2026
1 MCRC-58942-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 58942 of 2025 (SWAPNIL AGRAWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 27-01-2026 Petitioners through the counsel. Ms. Shipra Gupta - Panel Lawyer for the State.
Learned counsel for the petitioners prays for and is granted two weeks' time to rectify the default(s) as pointed out by the Registry.
List thereafter.
(B. P. SHARMA) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 1/28/2026 10:40:29 AM