Section 80 in The Goa, Daman and Diu (Excise Duty) Rules, 1964
80. [ Strength of liquor. [Substituted by Notification No. 1/1/97-Fin(R&C)(B) dated 2-4-1997, published in O.G. Series I, No. 52 (Ext-5) dated 2-4-1997.]
- The strength of liquor produced shall not exceed 250 under proof.]
