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Chattisgarh High Court

Shri Sudama Prasad vs Dr. Avinash Tripathi on 16 November, 2021

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                        FA No. 176 of 2018

                        Shri Sudama Prasad Versus Dr. Avinash Tripathi




16.11.2021         Mr. Aniket Verma on behalf of Mr. Anand Shukla, counsel for appellant.

                   Mr. Rahul Mishra, counsel for respondent.

Learned counsel appearing for appellant prays for 4 weeks time for removing the default of non-filing of paper book.

As prayed for, four weeks' time is granted to remove the default, failing which, the appeal shall automatically stand dismissed without further reference to the Bench.

                        Sd/-                                             Sd/-
                   (P. Sam Koshy)                                (Parth Prateem Sahu)
                       JUDGE                                            JUDGE




         Khatai