Chattisgarh High Court
Shri Sudama Prasad vs Dr. Avinash Tripathi on 16 November, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 176 of 2018
Shri Sudama Prasad Versus Dr. Avinash Tripathi
16.11.2021 Mr. Aniket Verma on behalf of Mr. Anand Shukla, counsel for appellant.
Mr. Rahul Mishra, counsel for respondent.
Learned counsel appearing for appellant prays for 4 weeks time for removing the default of non-filing of paper book.
As prayed for, four weeks' time is granted to remove the default, failing which, the appeal shall automatically stand dismissed without further reference to the Bench.
Sd/- Sd/-
(P. Sam Koshy) (Parth Prateem Sahu)
JUDGE JUDGE
Khatai