Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4) in The U.P. Bhagirathi River Valley Authority Act, 1999

(4)The audited accounts of the Authority shall be placed every year before the Authority for approval on or before such date as the Authority may direct.