Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Assam - Subsection Section 38(2)(a) in The Assam Agricultural Produce Market Act, 1972 (a)extend the period of supersession for such further term as may be considered necessary but not exceeding a period of one year at a time; or