Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(19) in West Bengal Municipal Act, 1993 (19)"electoral roll" means the electoral roll prepared, revised or corrected [ * * *] [Words and figures 'under section 29' omitted by the West Bengal Act XLV of 1994, w.e.f. 10.10 1994.] by the State Election Commission;
