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[Cites 0, Cited by 0] [Section 84(5)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(5)(d) in The Coal Mines Regulations, 2017

(d)A printed copy of the code of signals, including additional signals, if any, shall be posted prominently at the top of the shaft and also in the winding engine room.