Supreme Court - Daily Orders
The Catholic Syrian Bank Ltd. vs The Assistant Commissioner Of Income ... on 9 March, 2015
Bench: Anil R. Dave, Amitava Roy
ITEM NO.13 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3901/2015
(Arising out of impugned final judgment and order dated 22/03/2011
in ITA No. 2/2008,17/11/2014 in RP No. 592/2011,17/11/2014 in ITA
No. 2/2008 passed by the High Court Of Kerala At Ernakulam)
THE CATHOLIC SYRIAN BANK LTD. Petitioner(s)
VERSUS
THE ASSISTANT COMMISSIONER OF INCOME TAX,
CIRCLE (1) TRICHUR Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 09/03/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. G. Sarangan, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Gaurav Nair, Adv.
Ms. Niharika, Adv.
For M/s. K. J. John & Co.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed. Signature Not Verified Digitally signed by
(Jayant Kumar Arora) (Sneh Bala Mehra) Jayant Kumar Arora Date: 2015.03.11 17:07:18 IST Sr. P.A. Assistant Registrar Reason: