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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Andhra Pradesh - Subsection

Section 64(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(2)The cost of fixed asset shall include cost incurred/money spent in constructing, installing or acquiring the fixed asset, interest on borrowings and other incidental or indirect expenses incurred up to the month of commissioning of the asset.