Section 25(4) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
(4)The provisions of Section 69 and 70 of the U.P. Zamindari Abolition and Land Reforms Act, 1950 (U.P. Act 1 of 1951), shall mutandis apply to the payment of compensation under this Act.Explanation. - For the purposes of this section, "hissedar" includes a thekedar.
