Jammu & Kashmir High Court
Jagdev Singh Bhau vs Rent Controller on 5 December, 2020
Bench: Chief Justice, Sindhu Sharma
After Notice Cause List
Sr. No.206
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
LPA No. 95/2019
CM(3062/2019[1/2019]
(Through Video Conferencing)
Jagdev Singh Bhau ...Petitioner(s)/Appellant(s)
Through: Mr. R.S.Thakur, Sr. Advocate with
Mr. Jagdev Singh, Advocate
(On video conferencing from Jammu)
v/s
Rent Controller .... Respondent(s)
Through: None
CORAM:
HON'BLE THE CHIEF JUSTICE
(on Video Conference from residence at Jammu)
HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
(on Video Conference from residence at Jammu)
ORDER
05.12.2020 List for consideration of the issue of maintainability of the appeal against the order passed by the Rent Controller, Jammu, on 29th December 2020.
(SINDHU SHARMA) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Jammu
05.12.2020
Tilak