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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Goa - Subsection

Section 83(1)(a) in The Goa Co-operative Societies Act, 2001

(a)a society, it's Board, any past Board, any past or present officer, any past or present agent, any past or present servant or nominee, heir or legal representative of any deceased officer, deceased agent or deceased servant of the society, or the Liquidator of the society;