Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Maharashtra - Section

Section 27A in The Maharashtra Industrial Relations Act, 1946

27A. Appearance on behalf of employees.

Save as provided in sections 32, 33 and 33A no employee shall be allowed to appear or act in any proceeding under this Act except through the representative of employees.