Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Manchegowda vs The Secretary Apmc Mandya on 25 March, 2025

     ITEM NO.1                       REGISTRAR COURT           SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR MS. SUJATA SINGH

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).   3613/2025

     MANCHEGOWDA                                                         Petitioner(s)

                                                    VERSUS
     THE SECRETARY APMC MANDYA                                           Respondent(s)

     SPARE COPY NOT FILED

     Date : 25-03-2025 This petition was called on for hearing today.



     For Petitioner(s) :
                                       Mr. Saket Gogia, Adv.
                                       Ms. Gauri Pande, Adv.
                                       Ms. Sheetal Maggon, Adv.
                                       Mr. Mansingh, Adv.
                                       Mr. Dhawesh Pahuja, AOR


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As per office report, Ld. Counsel for Petitioner has not filed spare copy in terms of Hon’ble Court’s Order dated 3.3.2025 for service on sole respondent.

Today more time is sought, as last chance. A week’s time, as a last chance is granted to file the same. If the same is filed within a period of one week, let notice be issued immediately and list the matter before this Court on 7.5.2025.

In case of default, the matter be processed for listing before the Hon'ble Judge-in-Chambers, for further directions.

SUJATA SINGH Registrar MG