Supreme Court - Daily Orders
The Commissioner Poonamalee ... vs M/S Golden Homes Private Limited on 21 February, 2019
ITEM NO.46 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 28356/2018
THE COMMISSIONER POONAMALEE MUNICIPALITY Petitioner(s)
VERSUS
M/S GOLDEN HOMES PRIVATE LIMITED & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.152180/2018-EXEMPTION FROM FILING
O.T. )
WITH
SLP(C) No. 1214/2019 (XII)
(FOR ADMISSION and I.R. and IA No.6313/2019-EXEMPTION FROM FILING
O.T.)
Date : 21-02-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. V. Balachandran, Adv.
Mr. Siddharth Naidu, Adv.
M/S. Ksn & Co., AOR
For Respondent(s)
Mrs. Malavika Jayanth, AOR
Ms. Purbitaa Mitra, Adv.
Mr. K. V. Vijayakumar, AOR
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Akhil Roy, Adv.
Mr. Sahil Singh, Adv.
M/S. K J John And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 28356/2018
Respondent No.1 has already filed counter affidavit.
Signature Not VerifiedLast opportunity is granted to respondent Nos.2 and 3 for Digitally signed by VINOD KUMAR TIWARI Date: 2019.02.25 11:20:04 IST Reason: filing counter affidavit within four weeks.
Item No.46 -2- SLP(C) No. 1214/2019Four weeks' time is granted to respondent No.1 for filing counter affidavit.
Service is complete on respondent Nos.2 and 3. Ld. Advocate, Ms. Surekha Raman, appearing on behalf of M/s K.J. John & Co., Advocate-on-record appears for respondent Nos.2 and
3. She seeks time to file vakalatnama and counter affidavit.
Be filed within four weeks.
List again on 4.4.2019.
ANIL LAXMAN PANSARE Registrar