Himachal Pradesh High Court
Nikku Ram & Others vs . State Of H.P. & Ors. on 30 May, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Nikku Ram & others vs. State of H.P. & Ors.
CWP No.3308 of 2023 .
30.05.2023 Present: Mr. Adarsh K. Sharma, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents.
Learned counsel for the petitioners shall produce a copy of the representation given by his clients to the competent authority, seeking relief of regularization, in terms of the order passed by the erstwhile Himachal Pradesh Administrative Tribunal on 04.01.2019.
List on 31st May, 2023.
( M.S. Ramachandra Rao ) Chief Justice ( Ajay Mohan Goel ) Judge May 30, 2023 (vt) ::: Downloaded on - 30/05/2023 20:34:29 :::CIS