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State of Madhya Pradesh - Section

Section 1 in The M.P. Cess on Land held in Connection with Mineral Rights Rules, 1987

1. Short title and commencement.

(1)These rules may be called The Madhya Pradesh Cess on Land Held in connection with Mineral Rights Rules, 1987.
(2)They shall be deemed to have come into force from 1st April, 1987.