Section 2(i) in The Industrial Development Bank Of India Act, 1964
(i)"State Financial Corporation "means a financial corporation established under section 3 or section 3-A of the State Financial Corporations Act, 1951 (63 of 1951) and includes the [Tamil Nadu] [ Substituted by Act 75 of 1972, Section 2, for " Madras" (yet to be enforced).] Industrial Investment Corporation Limited;
