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State of Uttar Pradesh - Section

Section 89 in Rules under the United Provinces Excise Act, 1910

89. Duties.

- The Assistant Excise Commissioner shall be responsible for the efficient administration of the department within his charge in all branches except those entrusted to the District. Officer under paragraph 60, and must for the purpose both guide and control the Excise Staff subordinate to him. He shall consult the District Officer on all important points.