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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1) in The Merchant Shipping (Fire Appliances) Rules, 1969

(1)All water pipes and fire hydrants provided in compliance with these rules shall be so placed that, in addition to complying with other requirements under these rules, fire hoses may easily be coupled to them.