Himachal Pradesh High Court
M/S Htl Associates vs . Vinod Sood & Ors. on 18 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
M/s HTL Associates vs. Vinod Sood & Ors.
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C.S. No. 12 of 2021.
18.11.2022 Present: Mr. G.C. Gupta, Senior Advocate, with Mr. C.N. Singh, Advocate, for the plaintiff.
Mr. Vikram Thakur, Advocate, for defendants No.1 and 2.
Mr. B.M. Chauhan, Sr. Advocate with Mr. Ram Murti Bisht, Advocate, for defendant No.3.
OMP Nos. 805 and 806 of 2022.
Learned counsel for the plaintiff submits that he does not press OMP Nos. 805 and 806 of 2022, in view of the fact that another application being OMP No.733 of 2022 has been filed. Consequently, both the aforesaid applications are dismissed as not pressed.
OMP No. 733 of 2022.
Learned counsel for the defendants seek time to file replies to the instant application. Be filed within three weeks.
List on 16th December, 2022.
(Satyen Vaidya) Judge.
18th November, 2022.
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